Section 10 — Officers and employees of Bureau.

The Energy Conservation Act, 2001
(1) 1 [The Bureau] may appoint such other officers and employees in the Bureau as it considers necessary for the efficient discharge of its functions under this Act. (2) The terms and conditions of service of officers and other employees of the Bureau appointed under sub-section (1) shall be such as may be prescribed.

Official Hindi (PDF) ↗

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