Section 56 — [Omitted.].

The Information Technology Act, 2000
56. [Staff of the Cyber Appellate Tribunal. ] Omitted by the Finance Act , 2017 (7 of 2017), s . 169 ( w.e.f . 26-5-2017).

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.