Section 91 — Declaration as to ownership of layout-design not registerable under the Registration Act, 1908.

The Semiconductor Integrated Circuits Layout-Design Act, 2000
Notwithstanding anything contained in the Registration Act, 1908 (16 of 1908), no document declaring or purporting to declare the ownership or title of a person to a layout-design other than a registered layout-design shall be registered under that Act.

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