Section 9 — Superintendence of Central Government.

The Inter-Services Organisations (Command, Control and Discipline) Act, 2023
The superintendence of the Inter-services Organisation shall vest in the Central Government, which shall have the power to issue directions to each of such organisations, on any matters concerning national security or general administration, if it considers necessary and expedient so to do in the public interest.

Official Hindi (PDF) ↗

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