Section 45 — New Delhi Municipal Fund to be kept in the State Bank of India.

The New Delhi Municipal Council Act, 1994
All moneys payable to the credit of the New Delhi Municipal Fund in the General Account shall be received by the Chairperson and shall be forthwith paid into the State Bank of India to the credit of the said Account which shall be entitled “The General Account of the New Delhi Municipal Fund”.

Official Hindi (PDF) ↗

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