Section 324 — Power to expel disturbers, etc., from markets.

The New Delhi Municipal Council Act, 1994
The Chairperson may prevent the entry in any market and shall expel therefrom, any person suffering from any dangerous disease, who sells or exposes for sale therein any article or who, not having purchased the same handles any article exposed for sale therein; and he may expel therefrom any person who is creating a disturbance therein.

Official Hindi (PDF) ↗

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