Section 26 — Method of deciding questions.

The New Delhi Municipal Council Act, 1994
(1) Save as otherwise provided in this Act, all matters required to be decided by the Council shall be decided by the majority of the votes of the members present and voting. (2) The voting shall be by show of hands, but the Council may, subject to such regulations as may be made by it, resolve that any question or class of question shall be decided by ballot.

Official Hindi (PDF) ↗

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