1 [ 2. Declaration of certain institutions as institutions of national importance. —(1) Whereas the objects of the institutions mentioned in the Schedule, are such as to make them institutions of national importance, it is hereby declared that each such Institute is an institution of national importance. (2) It is hereby declared that every Institute established under sub-section (2A) of section 4, on and after the commencement of the National Institute of Pharmaceutical Education and Research (Amendment) Act, 2021 (43 of 2021), shall be an institution of national importance.]Open in Lexace · Ask the AI about this section
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