In the North-Eastern Hill University Act, 1973,-- (i) in section 1, in sub-section (2) , for the words "Union Territories of Arunachal Pradesh and Mizoram", the words "State of Arunachal Pradesh" shall be substituted; (ii) in section 2, in clause (l), for the words "Union territories of Arunachal Pradesh and Mizoram", the words "State of Arunachal Pradesh" shall be substituted; (iii) in section 6, in sub-section (1) , for the words "Union territories of Arunachal Pradesh and Mizoram", the words "State of Arunachal Pradesh" shall be substituted.Open in Lexace · Ask the AI about this section
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