Section 82 — Declaration as to title of geographical indication not registrable under the Registration Act, 1908.

The Geographical Indications of Goods (Registration and Protection) Act, 1999
Notwithstanding anything contained in the Registration Act, 1908 (16 of 1908), no document declaring or purporting to declare any title of a person to a geographical indication other than a registered geographical indication shall be registered under that Act.

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