Section 44 — Omitted.

The Geographical Indications of Goods (Registration and Protection) Act, 1999
44. [Penalty for falsification of entries in the register.] --- Omitted by The Jan Vishwas (amendment of Provisions) Act, 2023 (18 of 2023), s. 2 and Schedule (w.e.f. 1-8-2024).

Official Hindi (PDF) ↗

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