Omitted by The Tribunals Reforms Act, 2021 (33 of 2021), s. 22 (w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.