Section 43 — Appointment of Health Officer, Revenue Officer and Engineer.

The Manipur Municipalities Act, 1994
(1) Every Nagar Panchayat or Council, as the case may be, shall have a Health Officer, a Revenue Officer and an Engineer for the efficient discharge of its functions and duties. (2) The Nagar Panchayat or Council, as the case may be, shall appoint a Health Officer, a Revenue Officer and the Engineer with the concurrence of the State Government.

Official Hindi (PDF) ↗

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