Section 2 — Declaration of Kalakshetra as an institution of national importance.

The Kalakshetra Foundation Act, 1993
Whereas the objects of the institution known as Kalakshetra at Adyar, Madras in the State of Tamil Nadu, founded by the late Thirumathi Rukmini Devi Arundale, are such as to make the institution one of national importance, it is hereby declared that the institution known as Kalakshetra is an institution of national importance.

Official Hindi (PDF) ↗

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