Section 7 — Jurisdiction.

The Nagaland University Act, 1989
(1) The jurisdiction of the University shall extend to the whole of the State of Nagaland. (2) On and from commencement of this Act, all Colleges, Institutions, Schools and Departments affiliated to, or admitted to the privileges of, or maintained by, the North-Eastern Hill University shall stand affiliated to, or admitted to the privileges of, or maintained by, the University. (3) On and from the date of commencement of this Act, the North-Eastern Hill University shall cease to exercise its jurisdiction in the State of Nagaland.

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