Section 48 — Repealed.

The Nagaland University Act, 1989
[ Amendment of Act 24 of 1973.] -- Rep. by the Repealing and Amending Act , 2001 (30 of 2001), s . 2 and the First Sch . ( w.e.f . 3-9-2001).

Official Hindi (PDF) ↗

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