Section 9 — Powers of Central Government to administer the Fund.

The Central Road and Infrastructure Fund Act, 2000
1 [ 9. Powers of Central Government to administer the Fund. -- 2 [The Central Government shall have the power to administer the Fund and shall-- (a) take such decisions regarding investment on projects of roads and other infrastructure as it considers necessary; (b) take such measures as may be necessary to raise funds for the development and maintenance of roads and other infrastructure.]]

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