There shall be five classes of tenants, namely :-- (1) absolute occupancy-tenants; (2) occupancy-tenants; (3) village-service-tenants; (4) sub-tenants; and (5) ordinary tenants.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.