Section 2 — Heirs of Sir Dinshaw Manockjee Petit to take his name.

The said Framjee Dinshaw Petit and the heirs male of his body and all other the heirs male of the body of the said Sir Dinshaw Manockjee Petit to whom the said title and dignity shall descend, pursuant to the limitations of the Patent whereby the said dignity was granted, shall take upon themselves respectively the names of Dinshaw Manockjee Petit in lieu and in the place of any other name or names whatever; and the said Framjee Dinshaw Petit, and also such heirs male of his body and all such other the heirs male of the said Sir Dinshaw Manockjee Petit severally and successively, shall be called by the names of Dinshaw Manockjee Petit, and by those names shall name, style and write themselves respectively, upon all occasions whatever.

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