Amendment of Act 19 of 1873. Rep. by the United Provinces Land-revenue Act, 1901 (U.P. Act 3 of 1901). And whereas it has been determined to annex the Jhansi Division, comprising the districts of Jhansi, Jalaun and Lalatpur, to the Allahabad Division; And whereas the said Jhansi Division is a Schedule District under the Scheduled Districts Act, 1874; (14 of 1874); 2 And whereas it is expedient that the law in force in the same division should, on such annexation, be the same as the law in force in the temporarily-settled districts comprised in the Allahabad Division, and that the said division should cease to be a Schedule District; It is hereby enacted as follows:—Open in Lexace · Ask the AI about this section
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