45. Power to create new districts. Power to form sub-divisions of districts . --- Rep .by the United Provinces Act , 1890 (20 of 1890), s. 35.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.