Section 14 — Functions of the Board.

The Public Records Act, 1993
The Board shall perform the following functions, namely:-- (a) advise the Central Government and Union territory Administrations on matters concerning the administration, management, conservation and use of public records; (b) lay down guidelines for training of Archivists; (c) give directions for acquisition of records from private custody; (d) deal with such other matters as may be prescribed.

Official Hindi (PDF) ↗

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