Section 20 — Act to override other laws.

The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
Save as otherwise provided in this Act, the provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or any custom or usage or any instrument having effect by virtue of any such law

Official Hindi (PDF) ↗

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