Section 3 — [Repealed.].

The Dekkhan Agriculturists' Relief Act, 1879
[ Rep. by the State of Bombay, with effect from the 27th May, 1950 by the Bombay Agricultural Debtors' Relief Act, 1947 (Bom. 28 of 1947), s. 56 was amended. Hence the part applicable to that State only has not been reproduced .

Official Hindi (PDF) ↗

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