Section 54 — Tribunal.

The Protection of Plant Varieties and Farmers Rights Act, 2001
Omitted by the Tribunals Reforms Act, 2021 (33 of 2021), s. 23 (w.e.f. 4-4-2021).

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.