(1) Every railway administration shall cause to be pasted in a conspicuous and accessible place at every station in Hindi and English and also in the regional language commonly in use in the area where the station is situated,-- (i) a table of times of arrival and departure of trains which carry passengers and stop at that station; and (ii) list of fares from such station to such other stations as it may consider necessary. (2) At every station where tickets are issued to passengers, a copy of the time table in force shall be kept in the office of the station master.Open in Lexace · Ask the AI about this section
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