Section 55 — Salary and allowances to the Adhyaksha and Up-Adhyaksha and other Members.

The Manipur Panchayati Raj Act, 1994
(1) The salary and allowances of the Adhyaksha and Up-Adhyaksha shall be such as may be prescribed. (2) Every member of the Zilla Parishad other than the Adhyaksha and Up-Adhyaksha shall be entitled to receive, such sitting fee and allowances as may be prescribed.

Official Hindi (PDF) ↗

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