Section 1 — Short title, extent and commencement.

The National Commission for Minority Educational Institutes Act, 2004
(1) This Act may be called the National Commission for Minority Educational Institutions Act, 2004. (2) It extends to the whole of India 1 ***. (3) It shall be deemed to have come into force on the 11th day of November, 2004.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.