1 [(1) The jurisdiction of the University shall extend to the Cachar, Karimganj, North Cachar Hills, Karbi Anglong and Hailakandi Districts of the State of Assam.] (2) On and from the commencement of this Act, all Colleges situated in the districts of Cachar, Karimganj, North Cachar Hills 2 [, Karbi Anglong and Hailkandi] shall stand affiliated to the University. 3 * * * * *Open in Lexace · Ask the AI about this section
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