The parel investments and trading private limited and domestic gas private limited (taking over of management) repeal act, 2005

2 sections.

Official Hindi (PDF) ↗

• Section 1 — Short Title.
• Section 2 — Repeal and saving.

Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.