Section 3 — Act to override all other enactments, etc.

The Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987
The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment (other than this Act), or any judgment, decree or order of any court, tribunal or other authority or any instrument having effect by virtue of any enactment other than this Act.

Official Hindi (PDF) ↗

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