Section 32 — Allowances and privileges of Governor of Arunachal Pradesh.

The State of Arunachal Pradesh Act, 1986
The allowances and privileges of the Governor of Arunachal Pradesh shall, until, the Governors (Emoluments, Allowances and Privileges) Act, 1982 (43 of 1982), comes into force, be such as the President may, by order, determine.

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