(1) This Act may be called the Bhopal Gas Leak Disaster (Processing of Claims) Act, 1985. (2) It shall be deemed to have come into force on the 20th day of February, 1985.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.