Section 9 — Officers of the University.

The Indira Gandhi National Open University Act, 1985
The following shall be the officers of the University:-- (1) The Vice-Chancellor; (2) The Pro-Vice-Chancellors; (3) The Directors; (4) The Registrars; (5) The Finance Officer; and (6) Such other officers as may be declared by the Statutes to be the officers of the University.

Official Hindi (PDF) ↗

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