Section 1 — Short title and extent.

The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948
1 [(1) This Act may be called the Coal Mines Provident Fund and Miscellaneous Provisions Act 1948]. 2 [(2) It extends to the whole of India 3 * * *.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.