Section 67 — Act to have overriding effect.

The Prohibition of Benami Property Transactions Act, 1988
1 [67. Act to have overriding effect. --The provisions of this Act shall have effect, notwithstanding anything inconsistent therewith contained in any other law for the time being in force.]
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.