No religious institution or manager thereof shall allow the entry of any arms or ammunition or of any person carrying any arms or ammunition into the religious institution: Provided that nothing in this section shall apply to— (a) the wearing and carrying of a Kirpan by any person professing the Sikh religion; or (b) any arms which are used, as part of any religious ceremony or ritual of the institution as established by custom or usage.Open in Lexace · Ask the AI about this section
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