Section 1 — Short title and commencement.

The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980
(1) This Act may be called the Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

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