Section 16 — Supply of water to those whose supply has been stopped or reduced.

The Damodar Valley Corporation Act, 1948
If, with a view to operating its schemes, the Corporation has stopped or reduced the supply of water to any person for agricultural, industrial or domestic purposes which such person was, prior to such stoppage or reduction, enjoying by virtue of any prescriptive right, the Corporation shall arrange such supply of water on the same terms as before.

Official Hindi (PDF) ↗

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