Section 20 — [Repealed.].

The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980
[ Amendment of certain enactment. ]-- Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 2 and the First Schedule ( w.e.f. 31-3-1988).

Official Hindi (PDF) ↗

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