Section 12 — Repealed.

The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981
[ Amendment of Goa, Daman and Diu Act 16 of 1965 ].— Rep. by the Repealing and Amending Act, 1988 (19 of 1988) s.2 and the First Schedule (w.e.f. 31-3-1988).

Official Hindi (PDF) ↗

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