(1) The Governing Board shall meet at least once a year at Auroville at such time as may be fixed by the Chairman of the Governing Board. (2) All the decisions at any meeting of the Governing Board shall be taken by a majority of the members present and voting: Provided that in the case of equality of votes, the Chairman of the Governing Board shall have a casting vote.Open in Lexace · Ask the AI about this section
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