Section 3C — Power of Central Government to issue directions.

The Van (Sanrakshan Evam Samvardhan) Adhiniyam, 1980
1 [3C. Power of Central Government to issue directions.-- The Central Government may, from time to time, issue such directions, to any authority under the Central Government, State Government or Union territory Administration, or to any organisation, entity or body recognised by the Central Government, State Government or Union territory Administration, as may be necessary for the implementation of this Act.]

Official Hindi (PDF) ↗

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