Section 1 — Short title, extent and commencement.

The Coconut Development Board Act, 1979
(1) This Act may be called the Coconut Development Board Act, 1979. (2) It extends to the whole of India. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

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