Section 27 — Amendment of Act 25 of 1867.

The Press Council Act, 1978
[ Amendment of Act 25 of 1867. ] Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 2 and the First Schedule (w.e.f. 31-3-1988) .

Official Hindi (PDF) ↗

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