No person shall, in contravention of any regulation made by the Commissioner of Police,— (a) exhibit any mimetic, musical or other performances of such a nature as may attract crowds; or (b) carry or place bulky advertisements, pictures, figures or emblems in any street or public place, whereby any obstruction to passengers or annoyance to the residents in the vicinity may be occasioned.Open in Lexace · Ask the AI about this section
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