Section 7 — Liability for service outside India.

The Coast Guard Act, 1978
Every member of the Coast Guard shall be liable to serve in any part of India as well as outside India.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.