(1) The Board shall consist of the following persons, namely:-- (a) the Governor of Bihar, ex officio , Chairman; (b) the Accountant General, Bihar, ex officio ; (c) a person to be nominated by the Central Government, who shall be a member of the family of the late Maulvi Khuda Bakhsh Khan Bahadur of Muradpur; (d) eight persons, four each to be nominated by the Central Government and the State Government, who shall, as far as possible, be persons having knowledge of, and experience in, matters relating to the administration of libraries; (e) the Director, Khuda Bakhsh Oriental Public Library, ex officio Member-Secretary. (2) Every nomination under this section shall take effect as soon as it is notified by the Central Government in the Official Gazette.Open in Lexace · Ask the AI about this section
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