Section 2 — Declaration as to the policy of the State.

The General Insurance Business (Nationalisation) Act, 1972
It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (c) of article 39 of the Constitution. Explanation. -- In this section, "State" has the same meaning as in article 12 of the Constitution.

Official Hindi (PDF) ↗

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