Section 27 — Amendment of Act 8 of 1922.

The Jawaharlal Nehru University Act, 1966
In the Delhi University Act, 1922, in sub-section (2) of section 5, after the words "for the time being in force, the words and figures "but subject to the provisions contained in the Jawaharlal Nehru University Act, 1966 shall be inserted.

Official Hindi (PDF) ↗

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